M/S Bs Engineers vs Income Tax Officer
2022 Latest Caselaw 4751 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Civil Writ Petition No. 7958/2022

                                    M/s BS Engineers
                                                                                                        ----Petitioner
                                                                        Versus
                                    Income Tax Officer & Anr.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Dron Yadav Advocate. For Respondent(s) : Ms. Parinitoo Jain Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment / Order

12/07/2022

Heard.

Ms. Parinitoo Jain, learned counsel accepts notice on behalf

of the respondents.

Reply be filed within two weeks.

Matter be listed after two weeks.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat /385

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