Dr. Prabha Mathur W/O Shri Anil ... vs Smt. Roli Singh
2022 Latest Caselaw 4720 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                             D.B. Civil Contempt Petition No. 1686/2019

                                   Dr. Prabha Mathur W/o Shri Anil Mathur
                                                                                                       ----Petitioner
                                                                        Versus
                                   Smt. Roli Singh and Ors.
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Prahlad Singh with Mr. Gaurav Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

11/07/2022

As per Office report, notice of Respondents No. 1 to 4

received unserved as Respondents No.1 & 2 has been transferred

and Respondents No.3 & 4 has been returned.

Counsel for the petitioner seeks time to file application for

impleadment of contemnors.

List this matter after two weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /23

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