Naresh Kumar Jain S/O Shri P.C. ... vs State Of Rajasthan
2022 Latest Caselaw 4685 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Criminal Revision Petition No. 966/2022

                                   Naresh Kumar Jain S/o Shri P.C. Jain
                                                                                                       ----Petitioner
                                                                       Versus
                                   State Of Rajasthan & Anr.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Vikram Beniwal, Adv. For Respondent(s) : Mr. M.K. Sheoran, P.P., Mr. Mahipat Lal Meena, Adv.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Order

08/07/2022

Learned counsel for the petitioner prays for and is granted

time to file certified copy of the judgment passed by the learned

appellate Court against the order dated 08.02.2011 in case

No.1391/2007.

List on 13.07.2022, as prayed.

(UMA SHANKER VYAS),J

DANISH USMANI /83

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