Khalil Uddin S/O Shri Mohsin Uddin vs Shri P.C. Kishan, Secretary ...
2022 Latest Caselaw 4680 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D.B. Civil Contempt Petition No. 365/2022

                                   Khalil Uddin S/o Shri Mohsin Uddin
                                                                                                     ----Petitioner
                                                                      Versus
                                   Shri P.c. Kishan, Secretary Alpsankhayak Vibhag, Secretariat,
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Nidhi Sharma for Mr. Kailash Chander Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

08/07/2022

Four weeks' time is granted to the counsel for the petitioner

to remove the defect/s pointed out by the Registry, failing which

the present Civil Contempt Petition shall stand dismissed without

further reference to the Court.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /21

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