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M/S R X Infotech Pvt. Ltd vs Assistant Commissioner
2022 Latest Caselaw 4675 Raj/2

Citation : 2022 Latest Caselaw 4675 Raj/2
Judgement Date : 8 July, 2022

Rajasthan High Court
M/S R X Infotech Pvt. Ltd vs Assistant Commissioner on 8 July, 2022
Bench: Pankaj Bhandari, Anoop Kumar Dhand
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                          D.B. Sales Tax Revision / Reference No. 28/2022

                                   M/s R X Infotech Pvt. Ltd.
                                                                                                      ----Petitioner
                                                                       Versus
                                   Assistant Commissioner,
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Sarvesh Jain For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

08/07/2022

Issue notice to the respondent/s. Rule is made returnable

within four weeks.

List this matter after four weeks.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /30

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