Ramesh Chander Gupta S/O Shri Ram ... vs State Of Rajasthan
2022 Latest Caselaw 4651 Raj/2

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                       BENCH AT JAIPUR
              D.B. Civil Writ Petition No. 2800/2021
Ramesh Chander Gupta S/o Shri Ram Nath Gupta
                                                     ----Petitioner
                               Versus
State Of Rajasthan
                                                   ----Respondent

Connected With

1. D.B. Civil Writ Petition No. 14828/2019

2. D.B. Civil Writ Petition No. 20143/2019

3. D.B. Civil Writ Petition No. 21009/2019

4. D.B. Civil Writ Petition No. 2290/2021

5. D.B. Civil Writ Petition No. 3919/2021

6. D.B. Civil Writ Petition No. 3920/2021

7. D.B. Civil Writ Petition No. 4053/2021

8. D.B. Civil Writ Petition No. 21432/2019

9. D.B. Civil Writ Petition No. 7534/2020

10. D.B. Civil Writ Petition No. 163/2021

11. D.B. Civil Writ Petition No. 1626/2021

12. D.B. Civil Writ Petition No. 2294/2021

13. D.B. Civil Writ Petition No. 2799/2021

14. D.B. Civil Writ Petition No. 2811/2021

15. D.B. Civil Writ Petition No. 2839/2021

16. D.B. Civil Writ Petition No. 3980/2021

For Petitioner(s) : Mr. Vijay Pathak Advocate, Mr. Dikshant Jain Advocate & Mr. Akshay Sharma Advocate on behalf of Mr. Akhil Simlote Advocate, Mr. Bajrang Lal Sharma Advocate, Mr. Sandeep Saxena Advocate, Mr. Vinod Jhajharia Advocate, Mr. Vigyan Shah Advocate with Ms. Sarah Sharma Advocate.

For Respondent(s) : Mr. Anil Mehta, Additional Advocate General with Ms. Archana Advocate. Mr. Rajesh Maharshi, Additional Advocate General with Mr. Samee Khan Advocate.

Mr. Ganesh Meena, Additional Advocate General with Mr. Rahul Sehra Advocate.

(2 of 2) [CW-2800/2021]

Major R.P. Singh, Additional Advocate General with Mr. Jaivardhan Singh Shekhawat Advocate.

Dr. Ganesh Parihar, Additional Advocate General with Mr. Sameer Sharma Advocate.

Mr. Bharat Saini Advocate.

Mr. Mihir Katta Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA Judgment / Order 08/07/2022

Matters be listed in the week commencing from 25.07.2022.

D.B. Civil Writ Petition No. 3980/2021 is detached from the

batch of these petitions for being listed separately.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J Sanjay Kumawat-47-63

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