Mahendar Kumar And Ors vs State Of Rajasthan Through P P
2022 Latest Caselaw 4626 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 666/2017

                                   Mahendar Kumar And Ors
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan Through P P
                                                                                                     ----Respondent

For Appellant(s) : None present For Respondent(s) : Mr. N.S. Gurjar, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

07/07/2022

No one has put in appearance on behalf of the appellant.

List this matter after four weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /20

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