Anil Kumar @ Kaley S/O Shri Om ... vs State Of Rajasthan
2022 Latest Caselaw 4609 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Criminal Writ Petition No. 381/2022

                                   Anil Kumar @ Kaley S/o Shri Om Prakash
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. B R Choudhary For Respondent(s) : Mr. N.S. Gurjar, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

07/07/2022

Issue notice.

Learned Assistant Government Advocate accepts notice on

behalf of the State.

Reply, if any, be filed within two weeks.

Counsel for the petitioner is directed to supply copy of this

petition in the Office of learned Assistant Government Advocate.

List this matter after two weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /13

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