Sanjeev Kumar S/O Shri Kanwar ... vs Union Of India
2022 Latest Caselaw 4608 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Writ Petition No. 2252/2022

                                   Sanjeev Kumar S/o Shri Kanwar Singh
                                                                                                       ----Petitioner
                                                                        Versus
                                   Union Of India
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Vishwas Saini for Mr. M S Raghav For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

07/07/2022

List this matter after two weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /17

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