M/S Abhyudhaya Construction ... vs The Chief Engineer (Nh And Ppp)
2022 Latest Caselaw 4593 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 35/2022

                                   M/s Abhyudhaya Construction Development Pvt. Ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   The Chief Engineer (Nh And Ppp)
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Rohit Choudhary, Dy GC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/07/2022

No one has put in appearance on behalf of the petitioner.

Mr. Rohit Choudhary, Dy.G.C. has put in appearance on

behalf of the respondent. He seeks time to file reply.

Time is granted. Reply be filed within two weeks.

List this matter on 21.07.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /25

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