Jaypee Enterprises vs M/S Sankalp Infra Construction ...
2022 Latest Caselaw 4592 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 45/2022

                                   Jaypee Enterprises
                                                                                                      ----Petitioner
                                                                       Versus
                                   M/s Sankalp Infra Construction Llp,
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Rajesh Kumar Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/07/2022

Issue notice to the non-applicant/respondent. Rule is made

returnable by 28.07.2022.

List this matter on 28.07.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /28

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