M/S Bio Medical Care System ... vs Medical Superintendent And ...
2022 Latest Caselaw 4587 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 39/2022

                                   M/s Bio Medical Care System Incorporation
                                                                                                     ----Petitioner
                                                                      Versus
                                   Medical Superintendent And Ex-Officio,
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Abhimanyu Singh Bhati for Mr. Rakesh Kumar For Respondent(s) : None present

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/07/2022

As per Office report, service is complete.

No one has put in appearance on behalf of the respondent.

Let the matter be listed on 13.07.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /27

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