M/S Haritwal And Sons vs Senior Divisional Material ...
2022 Latest Caselaw 4582 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 94/2021

                                   M/s Haritwal And Sons
                                                                                                     ----Petitioner
                                                                      Versus
                                   Senior Divisional Material Manager,
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Anurag Kalavatiya Ms. Tarushi Maheshwari for Mr. Susshil Daga For Respondent(s) : Mr. Anand Sharma, Sr. CGPC Mr. Aditya Singh Mr. Namandeep Singh for Mr. R.D. Rastogi, ASG

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/07/2022

It is informed that there is change in panel of advocates and

name of Mr. Anand Sharma, Sr. CGPC be shown in the cause-list,

as counsel for the respondent.

List this matter on 20.07.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /15

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