M/S R And B Infra Project Pvt vs The Chairman And Managing ...
2022 Latest Caselaw 4579 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 31/2022

                                   M/s R And B Infra Project Pvt.
                                                                                                     ----Petitioner
                                                                      Versus
                                   The Chairman And Managing Director/project Director
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Sachin Acharya, Sr. Adv. Assisted by Mr. Karan Parihar through VC & Mr. Pranjul Chopra For Respondent(s) : Mr. Amit Lubhaya with Mr. Suchir Bhardwaj

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/07/2022

Mr. Amit Lubhaya has put in appearance on behalf of the sole

respondent. He seeks time to file reply.

Time is granted. Reply be filed within two weeks.

List this matter on 21.07.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /23

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