Lalit Dug S/O Shri Krishan Lal Dug vs Union Of India
2022 Latest Caselaw 4574 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                          S.B. Civil Miscellaneous Application No. 64/2022

                                   Lalit Dug S/o Shri Krishan Lal Dug,
                                                                                                     ----Petitioner
                                                                      Versus
                                   Union Of India
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Pradeep Singh For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/07/2022

Issue notice to the non-applicant/respondent. Rule is made

returnable by 28.07.2022.

List this matter on 28.07.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /30

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