State Of Rajasthan vs Lal Chand Son Of Shri Jhawar Mal ...
2022 Latest Caselaw 4571 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Civil Special Appeal (Writ) No. 511/2022

                                   State Of Rajasthan & Ors.
                                                                                                     ----Appellants
                                                                       Versus
                                   Lal Chand
                                                                                                    ----Respondent

For Appellant(s) : Ms. Archana Advocate on behalf of Mr. Anil Mehta, Additional Advocate General.

For Respondent(s) : Mr. Dharmendra Jain Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment / Order

06/07/2022

List this case before a bench of which one of us (Mrs. Shubha

Mehta, J.) is not a member.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-36

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