Radha Mohan Mathur S/O Dhann Lal ... vs State Of Rajasthan
2022 Latest Caselaw 4555 Raj/2

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

            D.B. Civil Writ Petition No. 3510/2021

1.   Radha Mohan Mathur S/o Dhann Lal Mathur, Aged About
     51 Years, R/o Ward No.14, Aligarh, Uniyara, District Tonk
     (Raj.), License Holder India Made Foreign Liquor/Beer
     Shop Situated At Nagar Parishad Gangapur City, Sawai
     Madhopur     (Application         No.     Smpimfl845          And   Lottery
     No.582)
2.   Dinesh Gupta S/o Kaluram Gupta, Aged About 50 Years,
     R/o Darjiyo Ka Mohalla, Madhorajpura, Jaipur (Raj.),
     License     Holder       Indian       Liquor        Retail     Shop/group
     (Composite)      Situated        At     Gram        Panchayat       Pachala
     (Mandawara, Reejoda), District Tonk Rural (Raj.).
3.   Sunil S/o Mala Ram, Aged About 36 Years, R/o Simrathal,
     Sodha Dara, Jodhpur (Raj.), License Holder Indian Liquor
     Retail Shop/group (Composite) Situated At Bhedola,
     District Sawai Madhopur (Application No. Smpcl911 And
     Lottery No. 06).
4.   Mona Kanvar W/o Vijendra Singh Ranawat, Aged About
     32 Years, R/o Rajput Mohalla, Kustala, Tehsil And District
     Sawai Madhopur (Raj.), License Holder Indian Liquor
     Shop/group (Composite) Situated At Bhuri Pahadi, District
     Sawai Madhopur (Application No. Smpcl1585 And Lottery
     No. 14).
5.   Chhitar Lal Jat S/o Bhura Lal Jat, Aged About 72 Years,
     R/o Buriyo Ka Mohalla, Parana, District Tonk, License
     Holder Indian Liquor Shop/group (Composite) Situated At
     Kushtala,    District     Sawai       Madhopur           (Application   No.
     Smpcl1411 And Lottery No. 18).
6.   Batti Lal Meena S/o Kalyana Meena, Aged About 51 Years,
     R/o Near Of Gopal Ji Ka Mandir, Uliyana, Rawal, Sawai
     Madhopur       (Raj.),       License        Holder        Indian     Liquor
     Shop/group (Composite) Situated At Kundera, District
     Sawai Madhopur(Raj.).
                                                                  ----Petitioners
                                 Versus
1.   State Of Rajasthan, Through Chief Secretary, Govt. Of
     Rajasthan, Secretariat, Jaipur (Raj.).
2.   Principal   Secretary,       Department           Of     Finance    (Excise)

                  (Downloaded on 12/07/2022 at 09:26:40 PM)
                                                                                  (2 of 2)                   [CW-3510/2021]


                                               Secretariat, Jaipur (Raj.).
                                    3.         Secretary, Department Of Finance (Revenue) Secretariat,
                                               Jaipur (Raj.).
                                    4.         The Commissioner, Excise Department, Udaipur (Raj.)
                                    5.         The    Additional       Excise    Commissioner           (Policy),   Excise
                                               Department, Udaipur (Raj.)
                                    6.         The District Excise Officer, District Sawai Madhopur (Raj.)
                                    7.         The District Excise Officer, District Tonk (Raj.)
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Ashindra Gautam, Advocate

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment / Order

06/07/2022

Learned counsel for the petitioners submit that by efflux of

time, this petition is rendered infructuous.

Accordingly, this petition is disposed off as having been

rendered infructuous.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita /1

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