Hari Om Sharma S/O Shri Bhambhu Ram vs State Of Rajasthan
2022 Latest Caselaw 4548 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR
                                                     D.B. Civil Writ Petition No. 926/2021

                                   Murari Lal Meena
                                                                                                         ----Petitioner
                                                                         Versus
                                   State Of Rajasthan & Ors.
                                                                                                      ----Respondents

Connected With

1. D.B. Civil Writ Petition No. 3043/2020

2. D.B. Civil Writ Petition No. 7420/2020

3. D.B. Civil Writ Petition No. 7523/2020

4. D.B. Civil Writ Petition No. 4631/2021

5. D.B. Civil Writ Petition No. 5295/2021

For Petitioner(s) : Mr. Ravi Chirania Advocate. For Respondent(s) : Mr. Udit Sharma Advocate on behalf of Mr. Rajesh Maharshi, Additional Advocate General.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment / Order

06/07/2022

Reply has been filed only in D.B. Civil Writ Petition No.

3043/2020 and the pleadings are complete.

Learned counsel for the respondents prays for and is granted

three weeks time to file reply/adopt the reply filed in D.B. Civil

Writ Petition No. 3043/2020 in other writ petitions as well.

Matter be listed after three weeks.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-29-34

Powered by TCPDF (www.tcpdf.org)