Hori Lal vs State
2022 Latest Caselaw 4521 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 253/2004

                                   Hori Lal
                                                                                                       ----Appellant
                                                                        Versus
                                   State
                                                                                                     ----Respondent

For Appellant(s) : Mr. Rajneesh Gupta Mr. Rahul Sharma For Respondent(s) : Mr. N.S. Gurjar, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

05/07/2022

List this matter after four weeks, as prayed.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /11

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