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Rajasthan Para Medical Council vs Omiraj Singh Chauhan S/O Shri ...
2022 Latest Caselaw 4496 Raj/2

Citation : 2022 Latest Caselaw 4496 Raj/2
Judgement Date : 5 July, 2022

Rajasthan High Court
Rajasthan Para Medical Council vs Omiraj Singh Chauhan S/O Shri ... on 5 July, 2022
Bench: Manindra Mohan Shrivastava, Shubha Mehta
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Special Appeal (Writ) No. 437/2022

                                   Rajasthan Para Medical Council
                                                                                                            ----Appellant
                                                                        Versus
                                   Omiraj Singh Chauhan & Ors.
                                                                                                      ----Respondents

For Appellant(s) : Mr. Bharat Saini Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA Order 05/07/2022

Heard.

Issue notice of appeal as also stay application to respondents

on payment of P.F. within one week, returnable within four weeks.

Taking into consideration the submission of learned counsel

for the appellant that review order is based on judgment in the

case of Lalit Kishor Versus State of Rajasthan & Others, (S.B. Civil

Writ Petition No.8908/2020 & batch of petitions), which has been

stayed by Division Bench of this Court vide order dated

18.01.2021 in the case of Rajasthan Para Medical Council Versus

Arshand & Ors. (D.B. Civil Special Appeal (Writ) No.866/2020), we

are inclined to stay effect and operation of the directions issued in

the order under challenge in this appeal till the next date of

hearing.

Matter be listed after five weeks.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J Sanjay Kumawat-8

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