Amin vs Madan Lal And Ors
2022 Latest Caselaw 4467 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                S.B. Civil Second Appeal No. 202/2009

                                    Amin S/o Shri Munir
                                                                                                        ----Appellant
                                                                        Versus
                                    Madan Lal And Ors
                                                                                                     ----Respondents

For Appellant(s) : None Present For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

04/07/2022 This second appeal has been preferred by appellant-tenant,

assailing judgment and decree for eviction passed on the ground

of sub-letting.

No one has appeared on behalf of appellant, however, in the

interest of justice, last opportunity is granted to appellant to

pursue this appeal.

List again on 06.07.2022.

(SUDESH BANSAL),J

NITIN /111

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