Nijamuddin Khan vs Goojar Khan And Others
2022 Latest Caselaw 4465 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Miscellaneous Appeal No. 59/2015

                                   Nijamuddin Khan
                                                                                                      ----Appellant
                                                                      Versus
                                   Goojar Khan And Others
                                                                                                   ----Respondents

For Appellant(s) : Mr. Aslam S. Khan for Mr. Girish Khandelwal For Respondent(s) : Mr. Ritesh Jain

HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

04/07/2022

Counsel for the appellant is directed to supply a copy of

judgment and award dated 08.102014 to the counsel for

respondent-Insurance Company during the course of the day.

List on 19.07.2022.

(ANOOP KUMAR DHAND),J

HEENA GANDHI /42

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