Radhey Shyam Yadav S/O Shri Umrav ... vs State Of Rajasthan
2022 Latest Caselaw 4445 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    D.B. Civil Writ (PIL) Petition No. 4119/2022

                                    Radhey Shyam Yadav S/o Shri Umrav Prasad Yadav, Aged About
                                    57 Years, R/o Todi Ka Mohalla, Shuklawas, Jaipur (Raj.)
                                                                                                           ----Petitioner
                                                                            Versus
                                    1.          State Of Rajasthan, Through Chief Secretary, Government
                                                Secretariat, Jaipur
                                    2.          Department Of Mines And Geology, Government Of
                                                Rajasthan Through Principal Secretary, Govt. Secretariat,
                                                Jaipur, Rajasthan
                                    3.          Department Of Home, Government Of Rajasthan Through
                                                Principal Secretary, Govt. Secretariat, Jaipur, Rajasthan
                                    4.          Department Of Forest, Government Of Rajasthan Through
                                                Principal Secretary, Govt. Secretariat, Jaipur, Rajasthan
                                    5.          Department     Of       Revenue,      Government         Of     Rajasthan
                                                Through Principal Secretary, Govt. Secretariat, Jaipur,
                                                Rajasthan
                                                                                                        ----Respondents

For Petitioner(s) : None

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment / Order

04/07/2022

Even in the second round, none has appeared on behalf of

the petitioner.

Accordingly, this petition is dismissed for want of

prosecution.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita /13

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