Lakkhi And Ors vs State Of Rajasthan Through P P
2022 Latest Caselaw 4420 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 1003/2017

                                   Lakkhi And Ors
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan Through P P
                                                                                                      ----Respondent

For Appellant(s) : Mr. Rohit Khandelwal for Mr. Rahul Sinsinwar For State : Mr. Javed Choudhary, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

01/07/2022

Counsel for the appellants seeks time to argue the matter.

List this matter after two weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /14

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