Rekh Singh S/O Shri Bhola Ram ... vs State Of Rajasthan
2022 Latest Caselaw 4419 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 212/2021

                                   Rekh Singh S/o Shri Bhola Ram Gurjar
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Achin Singhal for Mr. Anil Kumar Upman For Respondent(s) : Mr. Anurag Sharma For State : Mr. Javed Choudhary, Addl. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

01/07/2022

Time is sought on behalf of the appellant.

List this matter after two weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /20

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