Assistant Commissioner Anti ... vs M/S Kota Eye Hospital And Research ...
2022 Latest Caselaw 4416 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                          D.B. Sales Tax Revision / Reference No. 23/2021

                                   Assistant Commissioner Anti Evasion,
                                                                                                      ----Petitioner
                                                                       Versus
                                   M/s Kota Eye Hospital And Research Foundation
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Pranav Bhansali for Mr. Sheetanshu Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

01/07/2022

Issue notice to the respondent/s. Rule is made returnable

within four weeks.

List this matter along with S.B. Civil Tax Revision / Reference

No.45/2021 after four weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /6

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