Poonam Jain vs Nitin Jain
2022 Latest Caselaw 798 Raj

(1 of 1) [CTA-25/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Transfer Appl. No. 25/2022

Smt. Poonam Jain W/o Shri Nitin Jain, D/o Shri Sumti Lal Jain, Aged About 33 Years, resident of House No. 23, Ashapura Colony, Behind Sub Jail, Chittorgarh, District Chittorgarh.

----Petitioner Versus Nitin Jain S/o Shripal Jain, Aged About 31 Years, resident of 91/40, Patel Marg, Mansarovar, District Jaipur

----Respondent

For Petitioner(s) : Mr. Hardik Gautam, through V.C.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

14/01/2022

Heard.

Issue notice to the respondent, returnable within eight

weeks.

In the meanwhile and till next date of hearing, further

proceeding pending before the learned Family Court No.2, Jaipur

Metro, Jaipur in Civil Misc. Case No.1552/2021 is hereby stayed.

(MANOJ KUMAR GARG),J 119-prashant/-

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