Rajunath S/O Shri Narayannath B/C ... vs State Of Rajasthan
2022 Latest Caselaw 692 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                 S.B. Criminal Revision Petition No. 159/2020

                                    Rajunath S/o Shri Narayannath
                                                                                                        ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

                                   For Petitioner(s)          :     None
                                   For Respondent(s)          :     Mr. Chandragupt Chopra, PP

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Order

25/01/2022

This matter was heard on 09.09.2021 and

judgment/order was reserved, however, the matter is released to

be listed for fresh arguments before the regular bench.

Registry to proceed accordingly.

(MANOJ KUMAR VYAS),J

Sunita/17

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