Firoz Khan vs State Of Rajasthan
2022 Latest Caselaw 605 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6784/2021

Firoz Khan S/o Sh. Amir Khan, Aged About 41 Years, B/c Musalman, R/o Ward No. 20, Kesharganj, Near Jail, Aburoad Dist. Sirohi.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Sandeep Kumar, Sub Inspector, Rpf Post Aburoad, Dist.

Sirohi.

----Respondents

For Petitioner(s) : Mr. Shokat Ali (through VC) For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/01/2022

Learned counsel for the petitioner has submitted that he

does not want to press this criminal misc. petition.

Accordingly, this criminal misc. petition preferred by the

petitioner is dismissed as not pressed.

(VIJAY BISHNOI),J

SURABHII/15-

Powered by TCPDF (www.tcpdf.org)