Pt. Jagannath S/O Shri Ramanand vs Shri Suresh Chandra Jain ...
2022 Latest Caselaw 575 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 4469/2019

                                    Pt. Jagannath S/o Shri Ramanand
                                                                                                        ----Petitioner
                                                                         Versus
                                    Shri Suresh Chandra Jain Secretary New Pinkcity Grih Nirman
                                    Sahkari Samiti Limited
                                                                                                      ----Respondent

For Petitioner(s) : Mr. N.K.Maloo, Sr. Adv. with Pratyush Sharma, through VC For Respondent(s) : Ms. Purvi Mathur, through VC Mr. Sandeep Pathak, through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

21/01/2022

Office is directed to list this matter after two weeks

alongwtih Civil Writ Petition No. 7889/2019.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /16

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