Pooja vs Amul Dashora
2022 Latest Caselaw 553 Raj

(1 of 1) [CTA-154/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Transfer Appl. No. 154/2021

Pooja W/o Amul Dashora, Aged About 28 Years, resident of 7-D- 47, Bapu Nagar Seti Chittorgarh, Rajasthan.

----Petitioner Versus Amul Dashora S/o Pramod Dashora, Aged About 31 Years, resident of 313 Aditya Awas, New Vihar, Bajrang Nagar, Kota, Rajasthan.

----Respondent

For Petitioner(s) : Mr. Manish Bohra, through V.C.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

10/01/2022

Heard.

Issue notice to the respondent, returnable within eight

weeks.

In the meanwhile and till next date of hearing, further

proceeding pending before the Family Court No.2, Kota in case

No.573/2021 is hereby stayed.

(MANOJ KUMAR GARG),J

78-prashant/-

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