Bheru Lal Andors vs Choti Devi Andors
2022 Latest Caselaw 495 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 9110/2016

                                   Bheru Lal Andors
                                                                                                     ----Petitioner
                                                                      Versus
                                   Choti Devi Andors
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Vivek Sharma through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

19/01/2022

Counsel for the petitioner could not be connected properly

through Video Conferencing.

List this matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /53

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