Jaipur House Building Coop Soc vs State Of Raj And Anr
2022 Latest Caselaw 440 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 9660/2007

                                   Jaipur House Building Coop Soc
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Raj And Anr
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Siddharth Bapna through VC Mr. Bharat Vyas through VC Mr. Ram Rakh Sharma through VC For Respondent(s) : Ms. Khushboo Dadich for Mr. Alok Garg through VC Mr. Anil Mehta, AAG through VC Mr. Amit Kuri through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/01/2022

Counsel for the respondent seeks time to file reply to the

application under Order 1 Rule 10 of CPC.

Reply be filed within two weeks.

List this matter on 09.02.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /51

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