Citation : 2022 Latest Caselaw 430 Raj/2
Judgement Date : 18 January, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 22788/2018
Ramkant Mishra S/o Shri Hirdayanand Mishra
----Petitioner
Versus
Shashi Kant Mishra S/o Shri Ramakant Mishra
----Respondent
For Petitioner(s) : Mr. Anoop Pareek, through VC For Respondent(s) : Mr. Samarth Sharma, through VC
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
18/01/2022
Matter comes upon an application for early listing.
Application for early listing is allowed.
List this matter on 14.02.2022.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /64
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