Chief Engineer Irrigation And Anr vs R C S A T Jaipur And Ors
2022 Latest Caselaw 428 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 14712/2013

                                   1. Chief Engineer Irrigation (Jal Sansadhan Vibhag), I.D.R.
                                   Building J.L.N. Marg, Jaipur
                                   2. Executive Engineer, Jaipur Division (Irrigation Division Jaipur)
                                   Station Road, Jaipur
                                                                                                      ----Petitioners
                                                                          Versus
                                   1. Rajasthan Civil Services Appellate Tribunal Jaipur
                                                                         ----Proforma/Respondent

2. Mahendra Kumar Pareek S/o Shri Gopal Lal Pareek aged about 52 years R/o 3267 Fort Road, Nahargarh Road, Jaipur

3. Rishab Chand Sethi S/o Shri Dharam Chand Jain, aged about 56 years, R/o 10/268 Malviya Nagar Jaipur

-----Respondents

For Petitioner(s) : Ms. Sheetal Mirdha, AAG through VC For Respondent(s) : Mr. Rajendra Vaish through VC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order

18/01/2022

The matter comes up on application No.1/2022 filed by the

respondents No.2 & 3 stating therein that in view of judgment of

Hon'ble Apex Court of India dated 17.12.2021 in SLP

No.24248/2019, State of Rajasthan Vs. Mahendra Pareek, this writ

petition is rendered infructuous.

The aforesaid position is not disputed by the learned counsel

for the petitioners.

In view thereof, this application is allowed.

The writ petition is dismissed as infructuous.

The pending applications stand disposed of accordingly.

(MAHENDAR KUMAR GOYAL),J

PRAGATI/25

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