State Of Rajasthan vs Laxminarayan
2022 Latest Caselaw 379 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 24350/2017

                                    State Of Rajasthan
                                                                                                         ----Petitioner
                                                                          Versus
                                    Laxminarayan
                                                                                                       ----Respondent

For Petitioner(s) : Mr Akshay Sharma, Addl. G.C.

through VC For Respondent(s) : Mr. Rajesh Chaturvedi for Mr. Manoj Bhardwaj, through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/01/2022

Mr. Rajesh Chaturvedi put in appearance on behalf Mr. Manoj

Bhardwaj for respondent.

Service is complete.

List this matter for admission after two weeks.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav /30

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