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Shanti Kumar Jain S/O Late Shri ... vs The State Of Rajasthan
2022 Latest Caselaw 378 Raj/2

Citation : 2022 Latest Caselaw 378 Raj/2
Judgement Date : 17 January, 2022

Rajasthan High Court
Shanti Kumar Jain S/O Late Shri ... vs The State Of Rajasthan on 17 January, 2022
Bench: Pankaj Bhandari
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                      S.B. Criminal Bail Cancellation Application No. 93/2021

                                    Shanti Kumar Jain S/o Late Shri Ladu Lal Ji Jain
                                                                                                       ----Petitioner
                                                                        Versus
                                    The State Of Rajasthan
                                                                                                     ----Respondent

For Complainant- : Mr. Santosh Kumar Jain, through VC Petitioner(s) For Accused- : Mr. Jai Kumar Yadav, through VC respondent(s) For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/01/2022

Reply has not been filed till date.

Reply be filed within two weeks.

List this matter on 02.02.2022.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /3

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