Citation : 2022 Latest Caselaw 374 Raj/2
Judgement Date : 17 January, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Bail Cancellation Application No. 67/2021
Kailash Chandra S/o Shri Badri Prasad
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Complainant- : Mr. Shankar Lal Verma for Mr. Nirmal Petitioner(s) Kumar Goyal, through VC For Accused- : Mr. Rakesh Kr. Trivedi for Mr. Vinal Pal respondent(s) Yadav, through VC For State : Mr. Sher Singh Mahla, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
17/01/2022
List this matter after three weeks.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /2
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