Amandeep Singh @ Amna vs State Of Rajasthan
2022 Latest Caselaw 316 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous 2nd Bail Application No. 4361/2021

Amandeep Singh @ Amna S/o Shri Shivraj, Aged About 34 Years, 6 H. Dabwali, Police Station Chunawadh, District Sri Ganganagar (Rajasthan). (At Present Lodged In Sub Jail Sri Karanpur).

----Petitioner Versus State Of Rajasthan, Through P.P.

----Respondent

For Petitioner(s) : Mr. Trilok Joshi through VC For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

05/01/2022

Lawyers are not appearing in the Court in view of the

unprecedented situation being faced by the country due to

pandemic of novel corona virus (COVID-19).

Learned counsel for the petitioner submits that he does not

want to press the present second bail application at this stage

however, seeks liberty to file fresh bail application after the

statement of seizure/investigating officer is recorded before the

trial court.

Accordingly, the present second bail application is dismissed

as not pressed with liberty as aforesaid.

(VINIT KUMAR MATHUR),J 1-Shahenshah/-

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