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United India Insurance Co Ltd vs Ramavtar @ Ram Prasad And Ors
2022 Latest Caselaw 297 Raj/2

Citation : 2022 Latest Caselaw 297 Raj/2
Judgement Date : 12 January, 2022

Rajasthan High Court
United India Insurance Co Ltd vs Ramavtar @ Ram Prasad And Ors on 12 January, 2022
Bench: Anoop Kumar Dhand
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              S.B. Civil Miscellaneous Appeal No. 4100/2009

                                   United India Insurance Co Ltd
                                                                                                     ----Appellant
                                                                      Versus
                                   Ramavtar @ Ram Prasad And Ors
                                                                                                   ----Respondent

For Appellant(s) : Mr. Pritam Bijlani, through VC For Respondent(s) : Mr. Sandeep Mathur, through VC

HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

12/01/2022

After arguing for the some time, learned counsel for the

parties seeks time to submit brief submissions along with relevant

judgments in support of their contentions.

List the matter on 02.02.2022.

(ANOOP KUMAR DHAND),J

HEENA GANDHI/52

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