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Dinesh Kumar vs State
2022 Latest Caselaw 293 Raj

Citation : 2022 Latest Caselaw 293 Raj
Judgement Date : 5 January, 2022

Rajasthan High Court - Jodhpur
Dinesh Kumar vs State on 5 January, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 1013/2021

Dinesh Kumar S/o Shri Jamna Ram, Aged About 29 Years, Malkisar Bada, Loonkaransar, District Bikaner (Raj.).

----Petitioner Versus

1. State, Through P.p.

2. Bhom Singh Inda S/o Shri Bhim Singh Inda, Presently Development Officer, Panchayat Samiti Loonkaransar, District Bikaner.

----Respondents

For Petitioner(s) : Mr. Mahaveer Bishnoi (through VC) For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/01/2022

Learned counsel for the petitioner has submitted that

since charge-sheet has been filed in the matter, this

criminal misc. petition has rendered infructuous.

Accordingly, this criminal misc. petition is dismissed

as having become infructuous.

(VIJAY BISHNOI),J

16-msrathore/-

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