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Jaipur Texweaving Park Ltd vs Union Of India And Ors
2022 Latest Caselaw 1162 Raj/2

Citation : 2022 Latest Caselaw 1162 Raj/2
Judgement Date : 31 January, 2022

Rajasthan High Court
Jaipur Texweaving Park Ltd vs Union Of India And Ors on 31 January, 2022
Bench: Sameer Jain
                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 12090/2018

                                    Jaipur Texweaving Park Ltd
                                                                                                          ----Petitioner
                                                                          Versus
                                    Union Of India And Ors
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Archit Bohra (through VC) For Respondent(s) : Mr. Manish K. Sharma (through VC) Ms. Shalini Sheoran (through VC) Mr. H.P. Kar (through VC)

HON'BLE MR. JUSTICE SAMEER JAIN

Order

31/01/2022

List the matter on 04.02.2022, as prayed by both the sides.

The matter will be taken up for final disposal at 2:00 PM. If the

respective parties want to rely upon written submissions and

judgments, the same may be filed before the Court.

Interim order, if any, to continue till next date.

(SAMEER JAIN),J

Arun/9

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