Hoshiyar Singh vs State Of Rajasthan Through Pp
2022 Latest Caselaw 1161 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 311/2012

                                   Hoshiyar Singh
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan Through Pp.
                                                                                                     ----Respondent

For Appellant(s) : Mr. Harendra Singh Sinsinwar through VC For Respondent(s) : Mr. Javed Choudhary, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

31/01/2022

Arguments heard.

Judgment reserved.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /14

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