Bhagwana Ram vs State
2022 Latest Caselaw 1142 Raj

(1 of 1) [CRLMB-577/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 577/2022

Bhagwana Ram

----Petitioner Versus State

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr S.S. Rajpurohit, Public Prosecutor

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Judgment / Order

24/01/2022

Learned Public Prosecutor is directed to procure the case

diary.

List the case in the next week, as prayed.

(DEVENDRA KACHHAWAHA),J 44-MMA/-

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