Navdeep Chawariya vs State Of Rajasthan
2022 Latest Caselaw 1139 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13518/2019

Navdeep Chawariya

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vineet R. Dave through VC For Respondent(s) : Mr. Karan Bishnoi for Mr. Sunil Beniwal through VC

HON'BLE MS. JUSTICE REKHA BORANA

Order

24/01/2022

Counsel for the petitioner submits that the controversy in

question has been decided by a judgment passed in Virendra

Kumar & Ors. Vs. State of Rajasthan & Anr. : D.B. Special Appeal

Writ No.1733/2018 decided on 09.08.2019.

Counsel for the respondents to ascertain the same and make

a submission to that effect.

List the matter on 01.02.2022.

Meanwhile counsel for the petitioner shall serve a copy of

petition on Mr. Sunil Beniwal, Additional Advocate General

appearing for the Department.

(REKHA BORANA),J

5-T.Singh/-

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