Vishnu Dutt Tailor vs State Of Rajasthan
2022 Latest Caselaw 1138 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 14199/2019

Vishnu Dutt Tailor

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. K.S. Chouhan through VC For Respondent(s) : Mr. Anil Bissa, AGC, through VC

HON'BLE MS. JUSTICE REKHA BORANA

Order

24/01/2022

Counsel for the respondent submits that the notification in

question dated 30.10.2017 has been quashed by the Division

Bench of this Court. He seeks time to place on record the said

judgment and serve a copy of the same on the opposite counsel.

List on 04.02.2022.

(REKHA BORANA),J 36-/Akshay/-

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