Nathu Singh vs State Of Rajasthan
2022 Latest Caselaw 1135 Raj

                                                              (1 of 1)                                 [CW-16542/2018]


                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                 S.B. Civil Writ Petition No. 16542/2018

                                   Nathu Singh
                                                                                                       ----Petitioner
                                                                         Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent


                                   For Petitioner(s)           :    Mr. Sushil Solanki on VC
                                   For Respondent(s)           :    Mr. Digvijay Singh Jasol, on VC



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                                                         Order

                                   24/01/2022

                                        In wake of instant surge in COVID-19 cases and spread of its

                                   highly infectious Omicron variant, lawyers have been advised to

                                   refrain from coming to the Courts.

                                        On appearance of Mr. DS Jalsol learned counsel for Mining

                                   Department, the service upon all the respondents is complete.

                                        Learned counsel for the respondents-Mining Department

                                   submits that the controversy in question is covered by the

                                   judgment rendered by this Court in Sukha Ram Vs. State of

                                   Rajasthan     &     ors.    (SBCWP          No.16538/2018)          decided     on

                                   13.12.2021.

                                        Learned counsel for the petitioner seeks to respond.

                                        List on 03.02.2022.



                                                                   (DR.PUSHPENDRA SINGH BHATI),J.

31-Sudheer

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