Ram Charan Harijan vs State Of Rajasthan Through Pp
2022 Latest Caselaw 1130 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 895/2016

                                   Ram Charan Harijan
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan Through Pp
                                                                                                    ----Respondent

For Appellant(s) : None present For Respondent(s) : None present For State : Mr. Javed Choudhary, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

28/01/2022

No one has put in appearance on behalf of the appellant

since 12.01.2021.

Let the matter be listed for hearing on 07.02.2022.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /2

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