Hansraj S/O Rampal vs State Of Rajasthan
2022 Latest Caselaw 1125 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      D.B. Criminal Appeal No. 6/2021

                                    Hansraj S/o Rampal
                                                                                                        ----Appellant
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. G.S. Gill with Ms. Soni Bajaj, through VC For Respondent(s) : Mr. Javed Choudhary, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

28/01/2022

List this matter on 02.02.2022.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

NIKHIL KR. YADAV /10

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