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State Of Rajasthan vs M/S Jain Chemicals And Seeds ...
2022 Latest Caselaw 1080 Raj

Citation : 2022 Latest Caselaw 1080 Raj
Judgement Date : 21 January, 2022

Rajasthan High Court - Jodhpur
State Of Rajasthan vs M/S Jain Chemicals And Seeds ... on 21 January, 2022
Bench: Vijay Bishnoi, Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Misc. Appeal No. 1176/2020

1. State Of Rajasthan, Through The Principal Secretary, Forest, Rajasthan Government Secretariat, Jaipur (Rajasthan)

2. Chief Conservator Of Forest, Rajasthan, Van Bhawan, Janpath, Near Krishi Bhawan, Jaipur

3. Deputy Conservator Of Forest, Barmer (Rajasthan)

----Appellants Versus

1. M/s Jain Chemicals And Seeds Suppliers, Through The Proprietor Shri Fatehlal Jain S/o Amarchand Jain, Residing At Patel Market, Sundarwas, Udaipur (Raj.)

2. Rajasthan States Seeds Corp. Ltd., Panth Krishi Bhawan, Janpath, Jaipur , Through Managing Director, R.s.s.c.l. Jaipur (Rajasthan)

3. Sayantra Prabandhak, Rajasthan Seeds Corp. Ltd., Krishi Upaj Mandi, Udaipur (Raj.)

----Respondents

For Appellant(s) : Mr. Digvijay Singh Jasol (through VC) For Respondent(s) : Mr. Muktesh Maheshwari (through VC) Mr. Manjul shrimali (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

21/01/2022

List on 04.02.2022, as prayed.

(ARUN BHANSALI),J (VIJAY BISHNOI),J 12-mohit/-

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